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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(ii) in Telangana State District Mineral Foundation (Trust) Amendment Rules, 2018

(ii)The State Government may, by an order, relax the operation of any of the provisions of this rules as may be specified therein in the interest of the public.