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State of Goa - Section

Section 105 in Goa Prisons Rules, 2006

105. Applicability of rules during quarantine.

- During the period of quarantine, the rules regarding rewards for good behaviour and punishments for breach of prison discipline shall be explained to the prisoners by the Assistant Superintendent or the Jailor to whom the work has been specially assigned by the Superintendent and the prisoners shall be warned that all money or articles (other than those permitted by the prison authorities) found in their possession shall be forfeited.