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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(i) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(i)[ Age limit. - (a) The lower & upper age limit for appointment in the service of the corporation shall be as specified by the state Government from time to time. However in case of corporation employees, the upper age limit will be relaxable by 5 years as provided under Regulation 7(ii) of Rajasthan State Warehousing Corporation (Staff) Regulations, 1974. [Substituted by Notification No. RSWC/Adm./RSWC (Staff) Regulations, 1974/ 2001/19377, dated 6-12-2006, Published in Rajasthan Gazette, Extraordinary, Part VII, dated 20-12-2006, page 137(1), w.e.f. 25-11-2006.]