Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Goa - Subsection Section 96(2) in Goa Prisons Rules, 2006 (2)Where permission to remit or hand over money or property is given, the Superintendent shall enter the same on the History Ticket of the prisoner.
