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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(3) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(3)A Committee may, and on being directed by the [Chief Administrator] [Substituted for the words 'Chairman of the Board' by Haryana Notification dated 2.12.1980.] shall, fix timings for the starting and closing of the auction in respect of any agricultural produce, other than fruits and vegetables.