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Himachal Pradesh High Court

Nihalu Mal Sood & Others vs . Ashwani Kumar & on 11 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Nihalu Mal Sood & others vs. Ashwani Kumar & another.

RSA No.568 of 2010 11.04.2023 Present: Mr. Ashok Sood, Senior Advocate with Khem Raj, Advocate, for the appellants.

Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the respondents.

Learned counsel for the appellants prays for an adjournment.

Therefore, at his request, list after four weeks.

( Sushil Kukreja ) Judge 11th April, 2023 (reena) ::: Downloaded on - 11/04/2023 20:49:09 :::CIS