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[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

State of Maharashtra - Subsection

Section 11A(1)(i) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

(i)the Commissioner of Profession Tax shall have and exercise all the powers and perform all the duties of the Commissioner under the Maharashtra Land Revenue Code, 1966 (hereinafter in this section referred to as "the said Code");