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[Cites 0, Cited by 0] [Section 118C(3)] [Section 118C] [Entire Act]

State of Bihar - Subsection

Section 118C(3)(c) in The Bihar and Orissa Local Self-Government Act, 1885

(c)all references in any of the said sections of the Chota Nagpur Rural Police Act, 1887, to the Deputy Commissioner or the District Superintendent of Police shall be construed as references to the Union Committee;