Section 90(1)(b) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(1)(b) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(b)the extent to which any person is likely to sustain loss or damage in consequence of anything which is likely to be done or omitted to be done in contravention of the relevant condition or requirement, before a final order can be made; and

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State of Madhya Pradesh - Subsection

Section 90(1)(b) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999