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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

NCT Delhi - Subsection

Section 135(2)(b) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(b)enforce the provisions of the Prisons Act, 1894, and all rules, regulations, directions and orders for the time being in force in, or in any way applicable to the jail, in regard to the conduct and discipline of the prisoners and the administration of the jail; and