Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Madhya Pradesh High Court

Smt. Sudama Rajput vs The State Of Madhya Pradesh on 25 May, 2023

Author: Prem Narayan Singh

Bench: Prem Narayan Singh

                                                                1
                            IN     THE       HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      BEFORE
                                     HON'BLE SHRI JUSTICE PREM NARAYAN SINGH
                                                  ON THE 25 th OF MAY, 2023
                                          MISC. CRIMINAL CASE No. 21807 of 2023

                          BETWEEN:-
                          SMT. SUDAMA RAJPUT W/O HARGOVIND RAJPUT,
                          AGED ABOUT 45 YEARS, OCCUPATION: HOUSEWIFE
                          BUDDHA VIHAR COLONY SOURA ROAD POLICE
                          STATION ORCHHA ROAD DISTRICT CHHATARPUR
                          (MADHYA PRADESH)

                                                                                          .....APPLICANT
                          (BY SHRI SHISHIR VERMA - ADVOCATE )

                          AND
                          THE STATE OF MADHYA PRADESH THROUGH POLICE
                          STATION MAHILA THANA DISTRICT CHHATARPUR
                          (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                          (BY SHRI B.K. UPADHYAY - DY. GOVT. ADVOCATE)

                                  This application coming on for admission this day, the court passed the
                          following:
                                                                ORDER

Learned counsel for the applicant prays for and is granted permission to withdraw the present bail application.

The bail application is, accordingly, dismissed as withdrawn. Pending I.A. stands closed.

(PREM NARAYAN SINGH) V. JUDGE vinod Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 5/26/2023 2:59:09 PM 2 Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 5/26/2023 2:59:09 PM