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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(a) in U.P. Revenue Code (Amendment) Act, 2016

(a)in Hindi version, in sub-section (3), for the words ^^lg[kkrsnkjksa dks nh tk;A the words ^^lg[kkrsnkjksa dks nh tk; tks blds fy;s vkosnu djsaA shall be substituted;