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State of Karnataka - Section

Section 128B in Karnataka Co-Operative Societies Act, 1959

128B. [ Duties of police officer. [Inserted by Act 25 of 1998 w.e.f. 15.08.1998.]

- It shall be the duty of every police officer to assist the Registrar or any person subordinate to the Registrar reasonably demanding his aid for the lawful exercise of any power vesting in the Registrar or such person under this Act or any rule or bye-law made thereunder.]