Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 4 in Tamil Nadu Panchayats (Reservation of Seats and Rotation of Reserved Seats) Rules, 1995 4. [***] [Omitted by G.O. Ms. No. 162, Rural Development, dated the 7th August 1996.]
