Supreme Court - Daily Orders
Abdul Rashid (D) Thr. Lrs. vs M/S. Heera Lal Ram Ratan Soni on 30 November, 2015
Bench: Kurian Joseph, Arun Mishra
ITEM NO.11 COURT NO.13 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C).......... of 2015
(CC No. 20955/2015)
(Arising out of impugned final judgment and order dated 08/04/2015
in SBCRP No. 100/2014 passed by the High Court of Rajasthan at
Jodhpur)
ABDUL RASHID (D) THR. LRS. Petitioner(s)
VERSUS
M/S. HEERA LAL RAM RATAN SONI Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 30/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr.H.D. Thanvi, Adv.
Ms. Preeti Thanvi, Adv.
Mr. Rishi Matoliya,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. The special leave petition is dismissed.
(Rajni Mukhi) (Tapan Kumar Chakraborty)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2015.11.30
16:37:35 IST
Reason: