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Supreme Court - Daily Orders

Abdul Rashid (D) Thr. Lrs. vs M/S. Heera Lal Ram Ratan Soni on 30 November, 2015

Bench: Kurian Joseph, Arun Mishra

     ITEM NO.11                             COURT NO.13                SECTION XV

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C).......... of 2015
                                   (CC No. 20955/2015)

     (Arising out of impugned final judgment and order dated 08/04/2015
     in SBCRP No. 100/2014 passed by the High Court of Rajasthan at
     Jodhpur)

     ABDUL RASHID (D) THR. LRS.                                        Petitioner(s)

                                                   VERSUS

     M/S. HEERA LAL RAM RATAN SONI                                     Respondent(s)

     (with appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)

     Date : 30/11/2015 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE KURIAN JOSEPH
                          HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)               Mr.H.D. Thanvi, Adv.
                                     Ms. Preeti Thanvi, Adv.
                                     Mr. Rishi Matoliya,Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned. The special leave petition is dismissed.





                         (Rajni Mukhi)                      (Tapan Kumar Chakraborty)
                            Sr. P.A.                             Court Master
Signature Not Verified

Digitally signed by
Rajni Mukhi
Date: 2015.11.30
16:37:35 IST
Reason: