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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in U.P. Urban Planning and Development Act, 1973

(a)'amenity' includes road, water supply. street lighting, drainage, sewerage, public works and such other convenience as the State Government may, by notification in the Gazette, specify to be an amenity for the purposes of this Act.,