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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(7) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(7)The social audit so conducted shall be recorded and a copy of that be sent to the Distributory Committee in the case of Water Users Association, to the Project Committee in the case of Distributory Committee and to the Apex Committee and the Government in the case of Project Committee.