Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 45 in Orissa State Financial Corporation (Staff) Regulations, 1975 45. Right to appeal. - An employee shall have a right to appeal against any order passed by a superior authority which injuriously affects his/her interest.
