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[Cites 0, Cited by 1] [Section 21(1)] [Section 21] [Entire Act]

State of Puducherry - Subsection

Section 21(1)(b) in Puducherry School Education Act, 1987

(b)whose pay or allowances or any of whose conditions of service are altered or interpreted to his disadvantage, by an order, may prefer an appeal against such order to such authority or officer not below the rank of the Director of Education, Puducherry, as may be prescribed ; and different such authorities or officers may be prescribed for different classes of private schools.