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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(ix) in The Burdwan University Act, 1981.

(ix)to recommend to the Executive Council the temporary take over of the management of an affiliated or a recognized college or institution, other than a Government College in consultation with the Executive Council in order to ensure that proper standards of teaching, training or instruction are maintained therein;