Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act] State of Sikkim - Subsection Section 26(2)(b) in Sikkim Anti Drugs Act, 2006 (b)taking, in the presence of such Magistrate, photographs of such drugs or substances and certifying such photographs as true;