Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(2) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018 (2)Every appeal shall be accompanied with the fee of Rs 2000 to be deposited under the head "0853".
