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[Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act]

Union of India - Subsection

Section 158(4)(ii) in The Dedicated Freight Corridor Railway General Rules, 2018

(ii)the loco pilot shall reverse his train at a speed not exceeding twenty five kilometre per hour in clear visibility and as far as possible, stop at a place where the last vehicle, is approximately around the location of the first Stop signal of the opposite direction in double line or first Stop signal of the same direction in single line in case of absolute block system, or the first semi-automatic or manual signal either of the opposite directions or of the same direction in case of automatic block section. Further, the train shall be piloted into the station guided by the hand signal shown by the authorised staff;