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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(6) in Central Council of Homoeopathy (General) Regulations, 2018

(6)The President or in his absence the Presiding Authority shall depute one of its members as Returning Officer for the election of committees referred to in sub-regulation (1) and the Returning Officer so selected shall call upon the members present in the meeting to move a motion for constitution of each of the committees by stipulating a time frame which will be applicable for the day of the meeting, and in case of having proposals for more than seven names for a committee, the Returning Officer shall call upon for election by ballot among so named members as candidates for the concerned committee and after the counting of the ballots the Returning Officer shall declare the name of members of the committee who obtain the largest number of votes as elected.