Allahabad High Court
Dr. Bheem Rao Ambedkar Shiksha Niketan ... vs State Of U.P. And Others on 23 April, 2012
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 58678 of 2011 Petitioner :- Dr. Bheem Rao Ambedkar Shiksha Niketan Primary Vidhyalay Respondent :- State Of U.P. And Others Petitioner Counsel :- Sanjay Maurya,Deepak K. Jaiswal Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
In spite of stop order being there, till date the State has not cared to file counter affidavit.
List this case in the next cause list.
Sri Deepak Kumar Jaiswal, learned counsel for the petitioner shall file supplementary affidavit by the next date annexing therewith all relevant government Orders holding the filed in respect of release of reimbursement grant Order Date :- 23.4.2012 SRY