Allahabad High Court
Narendra Singh Pawar vs State Of U.P. And Another on 7 February, 2024
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:21054 Court No. - 92 Case :- APPLICATION U/S 482 No. - 12562 of 2016 Applicant :- Narendra Singh Pawar Opposite Party :- State of U.P. and Another Counsel for Applicant :- Amit Daga Counsel for Opposite Party :- G.A.,Dinkar Lal,Dipendra Kumar,Pradeep Kumar Rai,Suyash Agarwal,Swetashwa Agarwal Hon'ble Prashant Kumar,J.
1. Dismissed.
2. For detailed reasons, see my order of date, passed on Application U/s 482 Cr.P.C. No.18652 of 2016 (Ashok Sharma Vs. State of U.P. and another).
Order Date :- 7.2.2024 S.P.