Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 409] [Entire Act] Union of India - Subsection Section 409(c) in The Income Tax Act, 2025 (c)does not pay on the basis of his estimate of his current income, the advance tax payable by him under section 407(9),in respect of such instalment or instalments.
