Section 2(1)(b) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

UT Ladakh - Subsection

Section 2(1)(b) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(b)such portion of land adjoining the site of an ancient monument as may be required for fencing or covering in or other wise preserving such monument; and

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UT Ladakh - Subsection

Section 2(1)(b) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)