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Madhya Pradesh High Court

Apurva Sonakia vs Executive Board Of Methodist Church In ... on 14 September, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CR No. 466 of 2022 (APURVA SONAKIA AND OTHERS Vs EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA AND OTHERS) Dated : 14-09-2022 Parties through their counsel.

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(SMT. ANJULI PALO) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2022.09.14 17:19:36 IST