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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(g) in The U.P. (Regulation Of Building Operations) Directions, 1960

(g)"Non-conforming use" means such subsisting use of land or building within the regulated area since before the commencement of the Act as is not consistent with the Master Plan of that Area, if any;