Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1a)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1a)(a) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(a)carry out a survey of the Coal Mining Development Area and prepare reports on the surveys so carried out;