Supreme Court - Daily Orders
The Commercial Tax Officer vs Seventh Day Adventist Hospital on 23 November, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.9 Court 4 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13444-
13445/2020
(Arising out of impugned final judgment and order dated 18-03-2020
in OTREV No. 26/2016 and order dated 18-03-2020 in OTREV No.
27/2016 passed by the High Court Of Kerala At Ernakulam)
THE COMMERCIAL TAX OFFICER Petitioner(s)
VERSUS
SEVENTH DAY ADVENTIST HOSPITAL Respondent(s)
(FOR I.R. )
Date : 23-11-2020 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. C. K. Sasi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Diary No. 17638/2019.
(MEENAKSHI KOHLI) (RENU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2020.11.23 15:27:23 IST Reason: