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State of Rajasthan - Section

Section 60 in The Rajasthan Brewery Rules, 1972

60. Submission of Annual Statement of Brewery.

- Every brewer shall submit to the District Excise Officer through the officer-in-charge a statement in duplicate, in Form R.B. 18 relating to his brewery in respect of the excise year by 1st July. The District Excise Officer after satisfying himself that the entries made are correct, shall forward one copy of the Statement to the Excise Commissioner, by July 15. The Excise Commissioner shall submit to the State Government by August 15, a consolidated statement in Form R.B. 18.