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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(iv) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(iv)Regulate the making, carrying out and enforcement or cancellation of agreements of sales weighment, delivery, payment and all other matters relating to the market of notified Horticultural produce in the manner prescribed.