Supreme Court - Daily Orders
Sushmita Dev vs Union Of India on 5 April, 2023
WPC 1361/2021
1
ITEM NO.29 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.1361/2021
SUSHMITA DEV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With IA No.165309/2021 - EXEMPTION FROM FILING O.T.)
Date : 05-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Biswajit Deb, Sr. Adv.
Ms. Tulika Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s) Mr. Shuvodeep Roy, AOR
Mr. Deepayan Dutta, Adv.
Mr. Sai Shashank, Adv.
Mr. K.M. Nataraj, ASG
Mr. Kanu Agarwal, Adv.
Mr. Suhasini, Adv.
Ms. Diksha Rai, Adv.
Mr. Shuvodeep Roy, Adv.
Mr. Sabarish Subramanian, Adv.
Mr. Anandh Venkataramani, Adv.
Mrs. Vijayalakshmi Venkataramani, Adv.
Signature Not Verified
Mr. Vinayak Mehrotra, Adv.
Digitally signed by Ms. Mansi Sood, Adv.
CHETAN KUMAR
Date: 2023.04.05
17:48:28 IST
Reason:
WPC 1361/2021
2
Mr. Abhishek Kumar Pandey, Adv.
Mr. Chitvan Singhal, Adv.
Ms. Sonali Jain, Adv.
Mr. Raman Yadav, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Shraddha Deshmukh, AOR
Mr. Utkarsh Kokcha, Adv.
Mr. Sanjay R. Hegde, Sr. Adv.
Ms. Srishti Agnihotri, AOR
Mr. Shahrukh Ali, Adv.
Mr. Tanay Hegde, Adv.
Ms. Sanjana Grace Thomas, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1 List the Petition on 14 April 2023.
(CHETAN KUMAR) (SAROJ KUMARI GAUR) A.R.-cum-P.S. Assistant Registrar