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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in Reserve Bank of India Pension Regulations, 1990

(2)A compassionate allowance sanctioned under proviso to sub-regulation (1) shall not be less than the amount of [Rs.720/-] [Substituted for 'Rs. 375/-' w.e.f. 1.11.1997 vide A. C. No. 10 dated 20-03-1997.] per mensem in the case of a full-time employee, and proportionate amount thereof in relation to rate of wages applicable in case of a part-time employee.