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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(5) in The Rajasthan Zamindari and Biswedari Abolition Act, 1959

(5)The date finally appointed under this section in relation to the abolition and acquisition of and Zamindari or Biswedari estate in hereinafter referred to as "the date of vesting" thereof in the State Government.