Bombay High Court
Mahadev Ambo Ghatal vs The State Of Maharashtra Thr Chief Sec. ... on 9 December, 2025
4(ii)-WP.15539.2025++.doc
jvs IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 15539 OF 2025
Mahadev Ambo Ghatal .. Petitioner
Versus
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 15544 OF 2025
Madhukar Harishchandra Bhoir .. Petitioner
Versus
The State Election Commissioner
of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 15617 OF 2025
Prakash Narayan Bhuyal .. Petitioner
Versus
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 15742 OF 2025
Pooja Dilip Gangadhar .. Petitioner
Versus
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 15751 OF 2025
Kamlesh S/o Govindram Katariya & Anr. .. Petitioners
Versus
The State of Maharashtra & Ors. .. Respondents
WITH
WRIT PETITION NO. 15765 OF 2025
Sanjay S/o Nathhuji Raut .. Petitioner
Versus
The Election Commission of India & Ors. .. Respondents
1
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WITH
WRIT PETITION NO. 15761 OF 2025
Nuzhat Anjum Shaikh Yunus .. Petitioner
Versus
The Collector, Yavatmal & Anr. .. Respondents
WITH
WRIT PETITION NO. 15763 OF 2025
Rizwan Sherubhai Fakirwale .. Petitioner
Versus
The Municipal Council & Anr. .. Respondents
WITH
WRIT PETITION NO. 15809 OF 2025
Santosh S/o Pandurang Mane .. Petitioner
Versus
State Election Commission & Ors. .. Respondents
WITH
WRIT PETITION NO. 15806 OF 2025
Pooja Deepak Pawar & Ors. .. Petitioners
Versus
Election Commission of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 15124 OF 2025
Arpita Vijay Halgade @ Arpita
Udayraj Gaikwad .. Petitioner
Versus
The Electrion Commission of India
& Ors. .. Respondents
Mr. Bharatkumar Nukte a/w. Prashant Dhanvi, Adv for Petitioner in
WP/15539/2025, WP/15544/2025 & WP/15617/2025.
Mr. Ratan Adhe i/b. Sheetal Salunke, Adv for Petitioner in
WP/15742/2025.
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Mr. Niranjan Jadhav a/w. Mr.Ronak Mistry, Adv for the Petitioner in
WP/15765/2025.
Mr.Harnish Gadhia a/w Mr.Aniket Sawal, Mr.Mayur Gadhia for the
Petitioner-thr.VC in WP/15809/2025
Mr. Swapnil R. Patil, Adv for Applicant in IA/13412/2025 & for
Respondent No.2 in WP/15806/2025.
Mr. Ajay Raje Nimbalkar, Adv for Petitioner in WP/15806/2025.
Mr. Sachindra B. Shetye a/w. Akshay Pansare & Ms.Vrushali Shivgan
Adv for Respondent - State Election Commission - in all connected
matters.
Mrs. Neha S. Bhide, G.P. a/w. Mr. O. A. Chandurkar, Addl G.P., Mr.
V. G. Badgujar, AGP, Mrs. G. R. Raghuwanshi, AGP, Mrs. Pooja Patil,
AGP for Respondent-State.
CORAM : SHREE CHANDRASHEKHAR, CJ &
GAUTAM A. ANKHAD, J.
DATE : 9th DECEMBER 2025. P.C. :
Post the matters on 19th December 2025 "High on Board". Digitally signed by JAYANT JAYANT VISHWANATH VISHWANATH SALUNKE SALUNKE Date:
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