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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Puducherry - Subsection

Section 70(2)(f) in Pondicherry Excise Act, 1970

(f)regulating the time, place and manner of payment of any duty or fee and the taking of security for the due payment of any duty or fee;