Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] Bombay Presidency - Subsection Section 63(2)(fa) in Bombay Primary Education Act, 1947 (fa)the conditions of gratuities and pensions for the staff [****] referred to I clause (f);]