Section 129(2) in The Karnataka Prohibition Act, 1961
(2)On the repeal of the Bombay Prohibition Act, 1949, in the Belgaum area of the State of Karnataka under sub-section (1), the Indian Opium Act, 1878 (Central Act I of 1878), as it was in force in the Belgaum area before the commencement of the Bombay Prohibition Act, 1949, shall revive and be in force in such area.
