Delhi High Court - Orders
Emcure Healthcare Limited & Anr vs Drugs Controller General Of India & Anr on 8 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~253
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10098/2018 & CM APPL. 39360/2018
EMCURE HEALTHCARE LIMITED & ANR ..... Petitioners
Through Ms Archana Sahadeva, Advocate.
versus
DRUGS CONTROLLER GENERAL OF
INDIA & ANR. ..... Respondents
Through
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 08.01.2019 List on 27.03.2019. Interim order to continue.
VIBHU BAKHRU, J JANUARY 08, 2019 pkv