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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(1)(a) in Arunachal Pradesh Urban and Country Planning Act, 2007

(a)If within the period prescribed or within such period which the State Government / State Urban and Country Planning Board has extended, no development plan has been prepared, OR,