Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 12 in Jammu and Kashmir Co-Operative Societies Act, 1989

12. When amendment of bye laws comes into force.

- An amendment of the bye-laws of a Co-operative Society shall unless it is expressed to come into operation on a particular day, come force on the day on which it is registered.