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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Telangana - Subsection

Section 81(2)(l) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(l)the use of the tramway system by persons suffering from infectious or contagious diseases under section 68;