Jharkhand High Court
Narendra Kumar Thakur & Ors vs State Of Jharkhand & Ors on 8 November, 2012
Author: Narendra Nath Tiwari
Bench: Narendra Nath Tiwari
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (Civil) No.557 of 2011
Narendra Kumar Thakur & Ors. ......... Petitioners.
Versus
The State of Jharkhand & Ors. ......... Opp. Parties.
CORAM : HON'BLE MR. JUSTICE NARENDRA NATH TIWARI
For the Petitioners : Mr. Amit Kumar Tiwari, Advocate
For the State : J.C. to Sr. S.C.I
03/08.11.2012: When this case is taken up, learned counsel for the petitioners submitted that the order of this Court has been complied with.
In view of the above, this Court does not intend to proceed with the case any further.
The proceeding is dropped. This case stands disposed of.
(Narendra Nath Tiwari, J.) Sanjay/