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Jharkhand High Court

Narendra Kumar Thakur & Ors vs State Of Jharkhand & Ors on 8 November, 2012

Author: Narendra Nath Tiwari

Bench: Narendra Nath Tiwari

                 IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        Cont. Case (Civil) No.557 of 2011
             Narendra Kumar Thakur & Ors.                       ......... Petitioners. 
                                      ­Versus­
             The State of Jharkhand & Ors.                      ......... Opp. Parties.
                                         ­­­­­­
                CORAM : HON'BLE MR. JUSTICE NARENDRA NATH TIWARI
                                         ­­­­­­
             For the Petitioners :       Mr. Amit Kumar Tiwari, Advocate
             For the State        :      J.C. to Sr. S.C.I
                                         ­­­­­­
03/08.11.2012

:  When   this   case   is   taken   up,   learned   counsel   for   the  petitioners   submitted   that   the   order   of   this   Court   has   been  complied with. 

In   view   of   the   above,   this   Court   does   not   intend   to  proceed with the case any further. 

The proceeding is dropped.  This case stands disposed of. 

(Narendra Nath Tiwari, J.) Sanjay/