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[Cites 0, Cited by 0] [Section 18(9)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(9)(b) in The Rajasthan Minor Mineral Concession Rules, 1986

(b)The lessee shall furnish monthly returns to the assessing authority in the Form No.11A by the 15th of the following month to which the returns relate;