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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(4) in The Bombay Land Revenue Code, 1879

(4)[ Save as otherwise provided by Chapter XA, it also extends to the Saurashtra area of the State of Bombay subject to the modifications specified in Schedule J appended to this Act.] [Sub-section (4) was added by Bombay 41 of 1959, section 3.]