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Supreme Court - Daily Orders

Babu Ram & Others vs State Of U.P. & Another on 23 February, 2016

  ITEM NO.88                          REGISTRAR COURT. 2                           SECTION X

                              S U P R E M E C O U R T O F                I N D I A
                                      RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. M V RAMESH

  Writ Petition(s)(Civil) Diary No(s).                        30900/2015

  BABU RAM & OTHERS                                                            Petitioner(s)

                                                       VERSUS

  STATE OF U.P. & ANOTHER                                                      Respondent(s)

  (with office report)


  Date : 23/02/2016 This petition was called on for hearing today.


  For Petitioner(s)                   Ms.Astha Sharma,Adv.
                                      Mr. Sunil Fernandes,Adv.


  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

The office report is that the Ld.counsel for the petitioner has on 04.02.2016 filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.02.24 10:12:09 TLT Reason: