Supreme Court - Daily Orders
Babu Ram & Others vs State Of U.P. & Another on 23 February, 2016
ITEM NO.88 REGISTRAR COURT. 2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Writ Petition(s)(Civil) Diary No(s). 30900/2015
BABU RAM & OTHERS Petitioner(s)
VERSUS
STATE OF U.P. & ANOTHER Respondent(s)
(with office report)
Date : 23/02/2016 This petition was called on for hearing today.
For Petitioner(s) Ms.Astha Sharma,Adv.
Mr. Sunil Fernandes,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the petitioner has on 04.02.2016 filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.02.24 10:12:09 TLT Reason: