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State of Odisha - Section

Section 47 in The Wild Life (Protection) (Orissa) Rules, 1974

47. Crediting of Fee, Deposits and Royalty.

- All fees payable under any of the provisions of these rules and any amount realised as deposit or royalty shall be credited to head "113-Forest-(b)-Other receipts-4-Other Miscellaneous Receipts" in a Government Treasury.